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Kerala HC: With Proper Resolve Citizens Can be Spared of Unnecessary Inundation Every Year - (05 Aug 2022)

CIVIL

Kerala High Court while issuing directions to authorities to clear up drainage system and canals to prevent inundation of city, has held that Cochin Corporation and Police must ensure that waste is not being dumped in drains and violation of these orders must be dealt with under full warrant of law.

Tags : KERALA HIGH COURT   DRAINS   PERIODICAL  

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