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RBI Hikes Key Rate By 0.50% To Pre-Pandemic Levels - (05 Aug 2022)

BANKING

Reserve Bank of India (RBI) has increased its key lending rates by 50 basis points to pre-pandemic levels of 5.40 per cent in an attempt to control the increasing inflation in the country.

Tags : RESERVE BANK OF INDIA   LENDING RATES   INFLATION  

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