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Meghalaya HC to State: Conduct Awareness Programme to Highlight Dangers of Underage Marriage - (04 Aug 2022)

CIVIL

Meghalaya High Court has requested State Government to conduct an extensive awareness program to highlight the aspects of the danger of underage marriage or cohabitation to avoid unnecessary conflict with the relevant provisions of law.

Tags : MEGHALAYA HIGH COURT   UNDERAGE MARRIAGE   AWARENESS PROGRAMME  

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