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Guj. HC: Numerous Preventive Detention Orders Passed Day In & Day Out Relying On Stale Material - (03 Aug 2022)

CRIMINAL

Gujarat High Court has expressed strong displeasure at the detaining authority under the Gujarat Prevention of Anti Social Activities Act, 1985 for passing numerous detention orders by merely relying on stale material against a person.

Tags : GUJARAT HIGH COURT   PREVENTIVE DETENTION   STALE MATERIAL  

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