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Delhi HC Orders Information Commissioner M A Khan Yusufi to File Reply Plea Challenging His Decision - (11 Apr 2016)

Delhi HC has sought response of Information Commissioner M A Khan Yusufi on a plea challenging his decision to bar appearance of a lawyer before his bench and directed that none of the cases represented by the advocate will be listed before Yusufi.

Tags : DELHI HC  INFORMATION COMMISSIONER M A KHAN YUSUFI  

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