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SC to Centre & GST Council: Advise States to Implement Digital DIN System - (03 Aug 2022)

GOODS AND SERVICES TAX

Supreme Court has directed GST Council to issue advisory/instructions/recommendations to the respective States regarding implementation of the system of electronic generation of a Document Identification Number (DIN) in the indirect tax administration.

Tags : SUPREME COURT   GST COUNCIL   DOCUMENT IDENTIFICATION  

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