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SC Dismisses Plea to Raise College Teachers' Retirement Age to 65 Years - (03 Aug 2022)

SERVICE

Supreme Court while dismissing an appeal which sought a direction to enhance the retirement age of college teachers as 65 years in State of Kerala as per a recommendation made by the University Grants Commission in 2010, has held that UGC regulations are subject to central government directions.

Tags : SUPREME COURT   UGC   RETIREMENT AGE  

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