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Cal. HC to State: Hand Advocate's Unclaimed Dead Body to Bar Association for Performing Last Rites - (02 Aug 2022)

CIVIL

Calcutta High Court has allowed a PIL seeking handing over of an Advocate's unclaimed dead body to the High Court Bar Association, for performing the last rites.

Tags : CALCUTTA HIGH COURT   LAST RITES   UNCLAIMED DEAD BODY  

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