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Delhi HC to State: Submit Status on Infrastructure, Pendency of Cases in Family Courts - (02 Aug 2022)

CIVIL

Delhi High Court has asked Delhi government to submit relevant data indicating total number of Judges who are presently posted and presiding over Family Courts in Delhi, total number of matters pending on board of each of those Courts as well as status of infrastructure attached to those Courts.

Tags : DELHI HIGH COURT   FAMILY COURT   STATUS REPORT  

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