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Kerala Court Sentences Three Accused After They Plead Guilty in Kalamassery Bus Burning Case - (02 Aug 2022)

CRIMINAL

Kerala Court has sentenced Thadiyantavida Nazeer, a suspected Lashkar-e-Taiba operative, and his accomplice to 7 years of rigorous imprisonment in the 2005 Kalamasser bus burning case while sentencing another accused in the case to 6 years imprisonment.

Tags : KERALA COURT   BUS BURNING   IMPRISONMENT  

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