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SC to Centre: Term of Future NCLT Members Should be 5 Years - (02 Aug 2022)

COMPANY

Supreme Court has turned down plea seeking modification of tenure of members of National Company Law Tribunal (NCLT) appointed pursuant to notification issued by Ministry of Corporate Affairs, from 3 years to 5 years, but held that appointments in future must prescribes the tenure to be 5 years.

Tags : SUPREME COURT   NCLT   TENURE  

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