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Kar. HC to State: Ensure Compliance of Order Restricting Protests & Processions to Freedom Park - (02 Aug 2022)

CIVIL

Karnataka High Court has directed State government to ensure compliance of the Licensing and Regulation of Protests, Demonstrations and Protest Marches (Bengaluru City) Order, 2021 issued under the Karnataka Police Act, permitting procession, dharna and protest only at Freedom Park in Bengaluru.

Tags : KARNATAKA HIGH COURT   FREEDOM PARK   BENGALURU   PROTESTS  

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