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Kerala HC to Kochi Corporation & DM: Take Actions to Prevent Flooding Amid Heavy Rainfall - (02 Aug 2022)

CIVIL

Kerala High Court has directed officers of Disaster Management Authority and Kochi Municipal Corporation to ensure that every ground level measure is taken and completed on war-footing so that severe rains that are expected will not cause deleterious consequences to citizens in next few days.

Tags : KERALA HIGH COURT   PREVENT FLOODING   HEAVY RAINFALL   DISASTER MANAGEMENT AUTHORITY  

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