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Gujarat HC: Power of Further Investigation Available Upto Pre-Trial Stage & Not Beyond That - (01 Aug 2022)

CRIMINAL

Gujarat High Court has held that the power of Court to direct further investigation under Section 173(8) of Code of Criminal Procedure is available only up to pre-trial stage’ and once the trial commences, such power cannot be exercised.

Tags : GUJARAT HIGH COURT   CRPC   INVESTIGATION  

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