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Allahabad HC: Death Date Immaterial Under UP Govt's Ex-Gratia Payment Policy - (01 Aug 2022)

CIVIL

Allahabad High Court has directed State Government to release the ex-gratia payment to the dependents of such individuals who died due to COVID in and around their election duty during COVID-19 second wave (April-May 2021).

Tags : ALLAHABAD HIGH COURT   EX-GRATIA PAYMENT   COVID DEATH  

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