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Delhi HC: Vicious Character Attacks Not Journalistic Freedom - (01 Aug 2022)

CIVIL

Delhi High Court while directing Mint newspaper to take down article which had alleged defamatory statements against Youtuber Gaurav Taneja, has held that vicious attacks cannot be made on the character of a person under the guise of journalistic freedom and free speech.

Tags : DELHI HIGH COURT   DEFAMATORY   JOURNALISTIC FREEDOM  

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