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Bombay HC to National Board: Decide Couple's Plea to Import Cryo-Preserved Embryos from US Lab - (01 Aug 2022)

LAW OF MEDICINE

Bombay High Court has directed the National Board constituted under the 2021 new Assisted Reproductive Technology Act and Surrogacy Act to decide a couple's plea to import their cryo-preserved embryo to India, stored in a laboratory in the United States since 2016.

Tags : BOMBAY HIGH COURT   CYRO-PRESERVED EMBRYOS   ASSISTED REPRODUCTIVE TECHNOLOGY  

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