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Del Court to Tihar DGP: Install CCTVs Inside Offices of Senior Jail Officials to Ensure Transparency - (01 Aug 2022)

CRIMINAL

Delhi Court has directed the Director General of Prisons, Tihar to install CCTV cameras inside offices of Superintendent and Deputy Superintendent in order to dispel false allegations by inmates regarding beating at the hands of jail officials.

Tags : DELHI COURT   TIHAR   CCTV   FALSE ALLEGATIONS  

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