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Delhi HC Dismisses Challenge to Minimum Percentile Criteria for NEET-PG Admissions - (01 Aug 2022)

EDUCATION

Delhi High Court while dismissing plea challenging a regulation mandating minimum marks of 50th percentile in NEET as mandatory requirement for admission to postgraduate courses, has held that there can’t be any compromise with quality of doctors or specialists as it involves a risk to human lives.

Tags : DELHI HIGH COURT   NEET-PG   MINIMUM PERCENTILE  

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