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Delhi HC Directs Congress Leaders to Remove Social Media Posts Against Smriti Irani & Daughter - (29 Jul 2022)

CIVIL

Delhi High Court has passed ad interim injunction directing Congress leaders to delete and remove the allegations made during the press conference against Smriti Irani and her daughter from all social media platforms.

Tags : DELHI HIGH COURT   INJUNCTION   DEFAMATION   ALLEGATIONS  

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