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Bombay HC: Ministers, Political Leaders Should Appeal to Followers Not to Put Up Illegal Hoardings - (29 Jul 2022)

CIVIL

Bombay High Court has remarked against the conduct of political leaders and ministers for not proactively curtailing their followers from putting up illegal hoardings in public places and held that if ministers and leaders ask their followers to not put up hoardings, it could make a difference.

Tags : BOMBAY HIGH COURT   ILLEGAL HOARDINGS   MINISTERS  

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