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Delhi HC Refuses to direct Newslaundry to Take Down Videos About India Today & Aaj Tak - (29 Jul 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has refused to grant interim relief to news channels India Today and Aaj Tak in their defamation and copyright infringement suit against online portal Newslaundry. The Court refused to direct Newslaundry to take down its allegedly infringing videos.

Tags : DELHI HIGH COURT   INTERIM RELIEF   NEWSLAUNDRY  

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