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Madras HC to State: Include Photos of President & PM in Advertisements of Chess Olympiad 2022 - (29 Jul 2022)

CIVIL

Madras High Court has directed the State government to ensure that the photographs of both the President and Prime Minister (PM are published in all advertisements, whether print or electronic, in relation to chess Olympiad and ensure that in future events also, these directions are followed.

Tags : MADRAS HIGH COURT   CHESS OLYMPIAD   ADVERTISEMENTS  

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