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CBI Court Convicts Both Accused in Judge Uttam Anand Murder Case - (29 Jul 2022)

CRIMINAL

Special Central Bureau of Investigation (CBI) court in Jharkhand has convicted both the accused i.e. Rahul Kumar Verma and Lakhan Kumar Verma, in Judge Uttam Anand Murder Case.

Tags : CBI COURT   JUDGE UTTAM SINGH   MURDER  

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