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Delhi High Court Allows Judoka Jasleen Saini to Participate in CWG 2022 - (28 Jul 2022)

CIVIL

Delhi High Court has granted interim relief to Judoka Jasleen Singh Saini by staying the order of suspension imposed on him by the Judo Federation of India on allegations of sexual misconduct during the Madrid European Open.

Tags : DELHI HIGH COURT   JUDO FEDERATION   CWG   SEXUAL MISCONDUCT  

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