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J&K&L HC Orders Probe on Plea Alleging Killing of Minor Son in Staged Encounter by Indian Army - (28 Jul 2022)

CRIMINAL

Jammu & Kashmir & Ladakh High Court has ordered an inquiry by an officer not below the rank of Senior Superintendent of Police into the killing of a minor in a staged encounter with the Indian Army in the year 1995.

Tags : JAMMU & KASHMIR & LADAKH HIGH COURT   INQUIRY   ENCOUNTER   ARMY  

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