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Allahabad HC to State: Consider Relocating Hathras Victim's Family Members Within State - (28 Jul 2022)

CRIMINAL

Allahabad High Court has directed State to consider relocation of Hathras victim’s family to any other place within the State outside Hathras keeping in mind their social and economic rehabilitation, and also provide employment of one of the family members under any government undertaking.

Tags : ALLAHABAD HIGH COURT   RELOCATION   HATHRAS VICTIM  

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