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Madras HC to Police: Register Case for Fraudulent Appointment in Panchayat Office - (28 Jul 2022)

CRIMINAL

Madras High Court has directed the jurisdictional police to register a criminal case and proceed according to the law in the matter pertaining to fraudulent appointment to the post of operator of the overhead water tank of Muthur town Panchayat.

Tags : MADRAS HIGH COURT   POLICE   FRAUDULENT APPOINTMENT   PANCHAYAT  

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