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Madras High Court Orders Inquiry on Matter of Granting License for Erection of Hoardings - (20 Aug 2015)

Madras High Court has ordered Director General of Defense Estates, New Delhi, to hold inquiry against the then Chief Executive Officer of St Thomas-cum-Pallavaram Cantonment in matter of granting license for erection of hoardings in Hoardings Free Zone.

Tags : MADRAS HIGH COURT  HOARDINGS FREE ZONE  

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