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NGT to LMC: Deposit ?100 Crores Towards Interim Compensation for Death of People at Dump Site - (27 Jul 2022)

CIVIL

National Green Tribunal (NGT), New Delhi has directed the Ludhiana Municipal Corporation (LMC) to deposit a sum of Rs. 100 crores with the District Magistrate towards interim compensation for death of seven persons in a fire at a garbage dump site at Tajpur Road.

Tags : NGT   INTERIM COMPENSATION   MUNICIPAL CORPORATION  

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