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NGT to Govt.: Regulate Air Pollution Caused by Fire-Crackers, Bring Them under AAQ Standards. - (08 Apr 2016)

National Green Tribunal, in order to reduce air pollution caused by fire-crackers, has directed Govt. to regulate their chemical composition and bring them within the stipulated Ambient Air Quality (AAQ) standards.

Tags : NATIONAL GREEN TRIBUNAL   AIR POLLUTION  

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