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Allahabad HC: Media Runs Kangaroo Courts & Oversteps Upon Sanctity of Judiciary - (27 Jul 2022)

CRIMINAL

Allahabad High Court while denying bail to Lakhimpur Kheri violence case accused Ashish Mathur, has held that recent trend in media to conduct ill-informed and agenda-driven debates oversteps upon the sanctity of judiciary in high-profile criminal cases.

Tags : ALLAHABAD HIGH COURT   LAKHIMPUR KHERI VIOLENCE   DEBATES   HIGH-PROFILE  

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