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Delhi HC Restrains 26 Rogue Websites from Violating Broadcasting Rights of 'FanCode' - (26 Jul 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has issued an interim order restraining 26 rogue websites and apps said to be unauthorizedly telecasting, broadcasting and streaming cricketing events whose broadcasting rights have been exclusively acquired by sports streaming platform ‘Fancode’.

Tags : DELHI HIGH COURT   FANCODE   BROADCASTING  

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