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SC Dismisses Petitions Filed to Seek GST Exemption for Haj-Umrah Services - (26 Jul 2022)

GOODS AND SERVICES TAX

Supreme Court has dismissed a batch of petitions filed by various private tour operators seeking exemption from the Goods and Services Tax for Haj and Umrah services offered by them to pilgrims travelling to Saudi Arabia.

Tags : SUPREME COURT   HAJ   GST  

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