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Bombay HC Refuses to Take Plea on 'Dark Chocolate' - (08 Apr 2016)

Bombay HC has denied to decide on a plea made by arrested Peter Mukerjea seeking a stay on release of a Bengali film titled 'Dark Chocolate', which is allegedly based on the Sheena Bora murder case.

Tags : BOMBAY HC   SHEENA BORA MURDER CASE  

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