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Allahabad HC Stays Gang Rape Trial Against Father And His 2 Sons - (25 Jul 2022)

CRIMINAL

Allahabad High Court has stayed a criminal trial against two real brothers who have been accused of gang-rape along with their father who has been accused of encouraging his two sons to rape the a 27-year-old woman stating that it is unbelievable that father would encourage sons to do such act.

Tags : ALLAHABAD HIGH COURT   GANG RAPE   STAY  

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