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Delhi Court Denies Interim Bail to Sharjeel Imam in Sedition Case - (25 Jul 2022)

CRIMINAL

Delhi Court has denied interim bail to Sharjeel Imam in FIR relating to the alleged inflammatory speeches made by him in Aligarh Muslim University and Jamia area in Delhi against the Citizenship Amendment Act.

Tags : DELHI COURT   CITIZENSHIP AMENDMENT ACT   INFLAMMATORY SPEECHES  

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