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Allahabad HC: Biggest Scar on Indian Democracy That Criminals Like Mukhtar Ansari Are Lawmakers - (25 Jul 2022)

CRIMINAL

Allahabad High Court while denying bail to former UP MLA, has held that it is tragedy of the Indian republic and biggest scar on Indian democracy that criminals like Mukhtar Ansari are the law-makers.

Tags : ALLAHABAD HIGH COURT   BAIL   DEMOCRACY  

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