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Allahabad HC Grants Bail to Dowry Death Accused in View of Poor Progress of Trial - (25 Jul 2022)

CRIMINAL

Allahabad High Court while expressing anguish towards the poor progress of the trial, has granted bail to a dowry death accused in jail for about 6 years in view of the poor progress of the trial in the case.

Tags : ALLAHABAD HIGH COURT   BAIL   POOR PROGRESS  

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