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SC to UP Govt.: Take Action on Recommendations of Inquiry Commission - (25 Jul 2022)

CRIMINAL

Supreme Court has directed the State of Uttar Pradesh to take action on the recommendations made in the report submitted by a three-member inquiry commission headed by former Supreme Court judge Justice (Retd) B S Chauhan to probe into the encounter of gangster Vikas Dubey.

Tags : SUPREME COURT   VIKAS DUBEY ENCOUNTER   INQUIRY  

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