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SC: Junior Resident Doctors in ESIC-Hospitals Cannot Claim 50% In-Service Quota for PG Courses - (25 Jul 2022)

EDUCATION

Supreme Court has held that Junior Resident Doctors serving in Employee State Insurance Corporation (ESIC) run hospitals as part of their bond period cannot claim 50% in-service quota for Post Graduate courses at par with Insurance Medical Officers.

Tags : SUPREME COURT   RESIDENT DOCTORS   IN-SERVICE QUOTA  

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