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SC: Benefit of Tofan Singh Judgment May be Taken During Regular Bail Hearing - (22 Jul 2022)

NARCOTICS

Supreme Court while setting aside Anticipatory bail granted to NDPS accused, has held that an accused under NDPS Act may be able to take advantage of the Tofan Singh judgment at the time of arguing the regular bail application or at the time of final hearing after trial.

Tags : SUPREME COURT   BAIL   NDPS  

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