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Allahabad HC Dismissed With Cost, Protection Plea Filed by Married Woman and Her Live-In Partner - (22 Jul 2022)

CRIMINAL

Allahabad High Court while dismissing a protection plea filed by married woman and her live-in partner with cost has held that they failed to demonstrate that they were facing any threats from the husbands of the woman.

Tags : ALLAHABAD HIGH COURT   MARRIED WOMAN   PROTECTION PLEA  

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