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Delhi HC: Broadcaster Must Be Cautious While Airing Content Which May Disturb Prudent Viewers - (22 Jul 2022)

MEDIA AND COMMUNICATION

Delhi High Court has held that a professional broadcaster is expected to bear in mind the minimum precautions which must be exercised while broadcasting content which may cause distress and disturb the sensibilities of an ordinary and prudent viewer.

Tags : DELHI HIGH COURT   BROADCASTERS   PRUDENT VIEWERS  

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