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Bombay HC to Nagpur Civic Body: ‘Is India Only for Hindus?’ - (07 Apr 2016)

Bombay HC has rapped Nagpur civic body over plans to organise a mass recital of Hindu text ‘Hanuman Chalisa’ at an AIDS awareness camp and asked, ”India is for Hindus only” and wondered why authorities did not pick passages from holy books of other religions.

Tags : BOMBAY HC   NAGPUR CIVIC BODY  

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