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Bombay HC: Government Should Create Awareness on Writings of Ambedkar & Other Social Reformers - (22 Jul 2022)

CIVIL

Bombay High Court has held that Maharashtra government must adapt to the changing circumstances and make real efforts to raise public awareness of the published volumes of Dr. Babasaheb Ambedkar's and other social reformers' original handwritten texts.

Tags : BOMBAY HIGH COURT   MAHARASHTRA GOVERNMENT   PUBLIC AWARENESS  

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