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Kerala HC Grants Bail to Journalist Nandakumar Accused of Verbally Abusing Woman Colleague - (21 Jul 2022)

CRIMINAL

Kerala High Court has granted bail to journalist T.P Nandakumar who was arrested last month on charges of verbally abusing a former woman employee and allegedly forcing her to make a vulgar video.

Tags : KERALA HIGH COURT   BAIL   JOURNALIST  

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