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Madras HC Releases on Probation Mother Who Killed Her 2 Daughters Due to Societal Taunts - (21 Jul 2022)

CRIMINAL

Madras High Court has released a mother, convicted for killing her two daughters, on probation of good conduct. The Court found that the Convict was unable to bear the taunt of the society about bearing only female children; such state of mind led her to attempt suicide and kill her children.

Tags : MADRAS HIGH COURT   PROBATION   SOCIETAL TAUNTS  

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