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Cal. HC to State: Ensure No Untoward Incident Take Place During TMC Martyrs’ Day Rally - (21 Jul 2022)

CIVIL

Calcutta High Court has directed the State Police to ensure that peace and law and order is maintained during Trinamool Congress' (TMC) Martyrs' Day rally in Kolkata in which lacs of people are expected to gather.

Tags : CALCUTTA HIGH COURT   LAW AND ORDER   TMC RALLY  

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