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SC Stays HC Direction That Delhi Private Schools Must Fill Up Backlog EWS Seats in Next 5 Yrs - (20 Jul 2022)

EDUCATION

Supreme Court has stayed the operation of a Delhi High Court order which had asked Delhi Government to make every endeavor to ensure that private schools fill up the backlog of unfilled seats for Economic Weaker Section (EWS) category students in the next five years.

Tags : SUPREME COURT   EWS   PRIVATE SCHOOLS  

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